Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Chattisgarh - Subsection Section 28(4) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004 (4)The fund shall be operated by Kulpati or Registrar or Finance Officer for such purpose prescribed by Statute.
