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State of Karnataka - Section

Section 10B in Karnataka Silkworm Seed Cocoon and Silk Yarn (Regulation of Production, Supply, Distribution and Sale) Act, 1959

10B. [ Research and development. [Inserted by Act 30 of 1994 w.e.f. 3.10.1994.]

- The Director of Sericulture in Karnataka may, subject to such conditions as may be prescribed, authorise any private institutions or organisations to take up research in, and development of silkworm races, production of cocoons and reeling of yarn.]