Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 6 in Selected Statutes (Statutes framed under the Bombay University Act, 1914) 6. I hereby declare that my name has not been registered as a Graduate in any other University established by law in the State of Maharashtra. Yours faithfully, (Signature).
