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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(ii) in New Bombay Disposal Land Regulations, 1975

(ii)Payment of rents, taxes and other charges. - The lessee shall during continuance of the lease pay all rates, and other charges due ; becoming due in respect of the demised land by the Corporation ties thereof.