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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(d) in The First Statutes of Indian Institute of Technology Dharwad, 2017

(d)In the pursuit of its duties, the Senate is empowered to constitute permanent and other sub-committees, appoint their members and set their powers that shall not equal or exceed the powers of the Senate as a whole.