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Calcutta High Court

Skf South East Asia & Pacific Pte Ltd. ... vs Premier (India) Bearings Ltd on 25 March, 2026

OD- 59

                                ORDER SHEET

                     IN THE HIGH COURT AT CALCUTTA
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                              ORIGINAL SIDE

                                 CS/120/2008

              SKF SOUTH EAST ASIA & PACIFIC PTE LTD. SINGAPORE
                                     VS
                       PREMIER (INDIA) BEARINGS LTD


BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY

Date: 25th March, 2026 Appearance:

Mr. Sailesh Mishra, Adv.
Mr. Prosenjit Das, Adv.
Mr. T. N. Jha, Adv.
...For the Defendant The Court:- The Learned Advocate representing the plaintiff has filed the affidavit of service. Let the same be kept on record.
He undertakes to comply with the order dated 13th February, 2026 prior to the next date of hearing.
Next date be fixed on 11th May, 2026 as last chance.
(ANANYA BANDYOPADHYAY, J.) JM