Calcutta High Court
Skf South East Asia & Pacific Pte Ltd. ... vs Premier (India) Bearings Ltd on 25 March, 2026
OD- 59
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ORIGINAL SIDE
CS/120/2008
SKF SOUTH EAST ASIA & PACIFIC PTE LTD. SINGAPORE
VS
PREMIER (INDIA) BEARINGS LTD
BEFORE:
THE HON'BLE JUSTICE ANANYA BANDYOPADHYAY
Date: 25th March, 2026 Appearance:
Mr. Sailesh Mishra, Adv.
Mr. Prosenjit Das, Adv.
Mr. T. N. Jha, Adv.
...For the Defendant The Court:- The Learned Advocate representing the plaintiff has filed the affidavit of service. Let the same be kept on record.
He undertakes to comply with the order dated 13th February, 2026 prior to the next date of hearing.
Next date be fixed on 11th May, 2026 as last chance.
(ANANYA BANDYOPADHYAY, J.) JM