Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Rajasthan - Subsection Section 11(c) in The High Court of Judicature for Rajasthan Advocate Conduct Rules, 2006 (c)The name of the firm of Advocates may contain the names of the persons who were or are partners of the firm of Advocates but of no others.
