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State of Madhya Pradesh - Section

Section 26 in The M.P. Factories Rules, 1962

26. Exemption for maintenance of hygrometers.

- When the inspector is satisfied that the limits of humidity allowed by schedule to Rule 24 are never exceeded he may, for any department other than the weaving department, grant exemption from the maintenance of the hygrometer. The Inspector shall record such exemption in writing.