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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(6) in The West Bengal State Council Of Higher Education Act, 1994.

(6)The selection criteria, age, conditions of service of the Chairman, the Vice-Chairman and other members (other than an ex officio member) of the State Council shall be such as may be prescribed:Provided that the office of the Chairman, the Vice-Chairman and Member-Secretary shall be whole-time.