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[Cites 0, Cited by 0] [Section 151] [Entire Act]

State of Punjab - Subsection

Section 151(3) in Punjab Jail Manual, 1996

(3)The Medical Officer shall frequently visit and supervise the management of the jail garden and shall satisfy himself that the provisions of paragraphs 72, in regard thereto, are duly attended to, and shall bring any defect or deficiency to the notice of the Superintendent.