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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2)(d) in The M.P. Krishi Upaj Mandi (State Marketing Development Fund) Rules, 2000

(d)Grant to Agricultural University and Agricultural Science Centres for development of infrastructure tor research and training facility in agricultural and allied sectors.