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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21(b) in U.P. Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015

(b)the employee is liable to any amount of Mill Society or to fulfill any other liability, till that time he pays the said amount, or discharge that liability, or