Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65A] [Entire Act] Union of India - Subsection Section 65A(8) in The Coal Mines Provident Fund Scheme (8)The member shall produce the title deed and such other documents as may be required for inspection which shall be returned to the member after grant of advance.
