Madhya Pradesh High Court
Deependra Shrivastava vs The State Of Madhya Pradesh on 20 January, 2015
M.Cr.C. No. 531/2015 20.1.2015
PB Shri Y.S. Baghel, Advocate for the applicant. Shri P.K. Chourasia, PL for the State. Call for the case diary. List next week.
(G.S.Solanki) Judge