Supreme Court - Daily Orders
Nishant Jain vs Ritika Jain on 1 May, 2019
Bench: Abhay Manohar Sapre, Dinesh Maheshwari
ITEM NO.4 COURT NO.6 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Criminal) No.241/2019
NISHANT JAIN PETITIONER(S)
VERSUS
RITIKA JAIN RESPONDENT(S)
(FOR ADMISSION and IA No.66802/2019-EX-PARTE STAY and IA
No.66804/2019-EXEMPTION FROM FILING O.T.)
Date : 01-05-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s)
Mr.Arun Luthra, Adv.
Ms.Mayuri Raghuvanshi, Adv.
Mr.Vyom Raghuvanshi, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
No valid ground for transfer of case is made out. The transfer petition is accordingly dismissed. Pending applications, if any, stand disposed of.
(Ashok Raj Singh) (Chander Bala)
Court Master Court Master
Signature Not Verified
Digitally signed by
ASHOK RAJ SINGH
Date: 2019.05.01
16:57:36 IST
Reason: