Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 227(7)] [Section 227] [Entire Act]

Union of India - Subsection

Section 227(7)(b) in The Manipur Municipalities Act,1994.

(b)COnsult such institutions and organizations as the Government may by order specify.