Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 24 in The State Mental Health Rules, 1990

24. Maintenance of records .-Every psychiatric hospital or a psychiatric nursing home shall maintain the records of the treatment of patient in Form VI.