Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(4) in Flight and Maritime Connectivity Rules, 2018

(4)There shall be separate infrastructure for IFMC and navigation system in aircraft and ships to avoid interference.