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[Cites 0, Cited by 0] [Section 581T(2)] [Section 581T] [Entire Act]

Union of India - Subsection

Section 581T(2)(b) in The Companies (Amendment) Act, 2002

(b)where the Producer Company incurred a loss or damage as a result of the contravention specified in sub- section (1), an amount equal to that loss or damage;