Section 16 in The West Bengal Industrial Infra-Structure Development Corporation Act, 1974
16. Directions by the State Government.
(1)The Corporation, in discharging its functions, shall act on business principles, regard being had to the interest of industry, trade, commerce and the general public.(2)The State Government may, from time to time, issue, in writing, to the Corporation such general or special directions in matters of policy as it may think necessary or expedient for the purpose of carrying out the purposes of this Act, and the Corporation shall be bound to follow and act upon such directions.
