Allahabad High Court
Shashi Bhushan Dwivedi vs State Of U.P. & Others on 20 July, 2010
Author: Anil Kumar
Bench: Anil Kumar
Court No. - 26 Case :- WRIT - A No. - 18577 of 1996 Petitioner :- Shashi Bhushan Dwivedi Respondent :- State Of U.P. & Others Petitioner Counsel :- C.B. Yadav Respondent Counsel :- C.S.C. Hon'ble Anil Kumar,J.
Matter is taken in the revised cause list. None present on behalf of the petitioner. Heard learned Standing Counsel and perused the record. By means of present writ petition, petitioner has challenged the impugned transfer order.
Due to efflux of time, present writ petition has become infructuous, accordingly the same is dismissed as infructuous. Interim order, if any, is hereby discharged. Order Date :- 20.7.2010 Krishna/*