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[Cites 0, Cited by 0] [Section 70A] [Entire Act]

State of Punjab - Subsection

Section 70A(1) in The Punjab Co-operative Societies Act, 1961

(1)an order for winding up or an order sanctioning a scheme of compromise or arrangement or of amalgamation or reconstruction [including division or reorganisation] [Added by Act No. 15 of 1994.]of the bank may be made only with the previous sanction in writing of the Reserve Bank of India;