Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act] State of Rajasthan - Subsection Section 47(1)(c) in The Rajasthan District Boards Act, 1954 (c)at any time perform any duty and exercise, when occasion arises, any power delegated to him by the chairman under section 45.