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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(2) in Andhra Pradesh Orphanages and other Charitable Homes (Supervision and Control) Rules, 1999

(2)All words and expressions used but not defined in these rules shall have the same meaning assigned to them in the Orphanages and other Charitable Homes (Supervision and Control) Act, 1960.CHAPTER-II Constitution of Members of the Board and its Powers and Functions