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Himachal Pradesh High Court

Smt. Ravina Kumari vs . Sh. Dinesh Kumar on 15 March, 2023

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Smt. Ravina Kumari Vs. Sh. Dinesh Kumar CMPMO No. 664 of 2022 15.03.2023 Present: Mr. Subhash Chand, Advocate, for the petitioner.

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Ms. Hem Kanta Kaushal, Advocate, for the respondent.

CMPMO No. 664 of 2022 & CMP No. 18005 of 2022 Respondent stands served. Ms. Hem Kanta Kaushal, learned counsel has put in appearance on behalf of the r to respondent. As prayed for, list for consideration after two weeks.

Till further orders, further proceedings in HMA Petition No. 236/2022, pending before the Court of learned Additional Principal Judge, Family Court Hamirpur shall remain stayed.

Downloaded copy of this order is valid for compliance.

(Ajay Mohan Goel) Judge March 15, 2023 (bhupender) ::: Downloaded on - 15/03/2023 20:39:26 :::CIS