Supreme Court - Daily Orders
Commissioner Of Trade And Taxes vs Sony India Private Limited on 26 August, 2016
Bench: Madan B. Lokur, R.K. Agrawal
ITEM NO.20+51 COURT NO.7 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC 15444/2016
(Arising out of impugned final judgment and order dated 04/08/2015
in STA No. 31/2013 passed by the High Court of Delhi at New Delhi)
COMMISSIONER OF TRADE AND TAXES Petitioner(s)
VERSUS
SONY INDIA PVT. LTD. Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
WITH
SLP(C)...CC No.15458/2016
(With appln.(s) for C/Delay in filing SLP and office report)
Date : 26/08/2016 These petitions were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE R.K. AGRAWAL
For Petitioner(s) Mr. Jagjit Singh Chhabra, AOR
Mr. Saksham Maheshwari, Adv.
For Respondent(s) Mr. Tarun Gulati, Adv.
Mr. Sparsh Bhargava, Asdv.
Mr. Tushal Gupta, Adv.
Mr. Ankit Sachdeva, Adv.
Mr. Kishore Kunal, AOR
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on applications for condonation of delay as also on special leave petitions. Mr. Kishore Kunal, learned counsel accepts notice on behalf of the respondent and seeks some time to file counter affidavit.
Signature Not VerifiedDigitally signed by SANJAY KUMAR Date: 2016.08.26 List the matters after pleadings are complete.
16:49:17 IST Reason: (SANJAY KUMAR-I) (JASWINDER KAUR) AR-CUM-PS COURT MASTER