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State of Odisha - Section

Section 3 in The Orissa Subordinate Fisheries Service Rules, 1994

3. Composition of Service.

(1)The Service shall consist of the following grade of posts belonging to the categories specified against each of them-
(a) Junior Fishery Officer ... Category I
(b) Deputy Superintendent of Fisheries ... Category II
(c) Fishery Extension Officer ... Category III
(d) Supervisor of Fisheries ... Category IV
(e) Demonstrator of Fisheries ... Category V
(2)Each category of post shall constitute a separate grade and number of posts in each grade and the scale of pay thereof shall be such as be decided by Government from time to time.