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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(3)(e) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(e)when disclosure of material information to patient may jeopardize the success of treatment, in which case, third party disclosure and consent shall be in order; or