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Calcutta High Court (Appellete Side)

Smt. Satabdi Roy (Aich) vs Sri Shibnath Roy on 7 March, 2024

Author: Tirthankar Ghosh

Bench: Tirthankar Ghosh

 D/L87                                  C.R.R.1563 of 2023
07.03.2024

Bpg.

Smt. Satabdi Roy (Aich) Versus Sri Shibnath Roy Mr. Dipanjan Chatterjee Mr. Rudra Prasad Sinha.

...for the petitioner.

Supplementary affidavit so filed be kept with the record. Petitioner is directed to serve a copy of the revisional application along with the supplementary affidavit upon the opposite party by speed post with acknowledgement due and file affidavit of service on the next date fixed for hearing.

Matter be listed under the heading "Contested Application" (Section 125 Cr.P.C.) in the monthly list of April, 2024.

All parties shall act on the server copy of this order duly downloaded from the official website of this Court.

(Tirthankar Ghosh, J.)