Himachal Pradesh High Court
Vikram Thakur @ Bagga vs . State Of H.P. & Anr on 7 August, 2023
Author: Virender Singh
Bench: Virender Singh
Vikram Thakur @ Bagga Vs. State of H.P. & anr Cr. MMOs No. 504/2023 & 515/2023 .
7.8.2023 Present: Ms. Anuja, Advocate, Vice Mr. Raj Thakur, Advocate, for the petitioner in CR. MMO No.504 of 2023 and for respondents No. 2 and 3 in Cr.MMO No. 515 of 2023. Mr. Mohinder Zharaick, Mr. H.S. Rawat and Mr. Tejasvi Sharma, Additional Advocates General with Ms. Sunaina and Ms. Leena Guleria, Deputy Advocates General, for the of respondent No. 1-State.
Mr. Vishal Verma, Advocate, for the petitioner rt in Cr. MMO No.515 of 2023 and for respondent No.2 in Cr. MMO No.504 of 2023.
Petitioner No. 2, in Cr. MMO No. 504 of 2023, i.e. Vikram Kaith, is not present. List on 4.9.2023, for the presence of aforesaid petitioner.
(Virender Singh) Judge August 7, 2023 (kalpana) ::: Downloaded on - 07/08/2023 20:57:30 :::CIS