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Himachal Pradesh High Court

Naveen Kumar vs . Hpsebl on 14 October, 2022

Bench: Tarlok Singh Chauhan, Virender Singh

Naveen Kumar vs. HPSEBL .

CWP No. 6071/2022

14.10.2022 Present: Mr. Sat Prakash, Advocate, for the petitioner.

. Mr. Vikrant Thakur, Advocate, for the respondent.

Since the order in question stands complied with, therefore, no further order is required to be passed and the matter is closed.

(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 14.10.2022 (pankaj) ::: Downloaded on - 15/10/2022 20:03:45 :::CIS