Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 144] [Entire Act] State of Maharashtra - Subsection Section 144(b) in Maharashtra Public Universities Act, 2016 (b)the constitution of the first Management Council and Academic Council in such manner as it thinks fit and the term for which it shall function;
