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[Cites 0, Cited by 0] [Section 63] [Entire Act]

State of Odisha - Subsection

Section 63(8) in The Board's Excise Rules, 1965

(8)Every warehouse licensed under Sub-rule (2) shall be in-charge of a Sub-Inspector who along with the Constables to assist him shall be posted by the Superintendent of the district in which such warehouse is situated.