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Bombay Presidency - Section

Section 11 in The Bombay Dentists Rules, 1951

11.

Every meeting of the Council and the Executive Committee shall be presided over by the President or if he be absent, by the Vice-President, and if both the President and Vice-President are absent, by such one of the members present as may be chosen by the meeting to be the Chairman for the occasion.II. Meetings, business, etc. of the Council