Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] Union of India - Subsection Section 24(2) in The Navy (Pay And Allowances) Regulations, 1966 (2)Eligibility to [the allowances] [Substitued by S.R.O. 9(E), dated 19th March, 1974] shall be determined with reference to the place of duty of the officer concerned.
