Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Rg Stone Urology And Laparoscopy ... vs Vinod Khanna on 1 April, 2025

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.55                         COURT NO.11                SECTION XVII-A

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     Civil Appeal            No(s).   2993/2020

     RG STONE UROLOGY AND LAPAROSCOPY HOSPITAL                     Appellant(s)

                                                  VERSUS

     VINOD KHANNA & ORS.                                           Respondent(s)


     IA No. 81716/2020 - APPLICATION FOR EXEMPTION FROM FILING ORIGINAL
     VAKALATNAMA/OTHER DOCUMENT
     IA No. 39930/2021 - APPROPRIATE ORDERS/DIRECTIONS
     IA No. 81717/2020 - EX-PARTE STAY
     IA No. 39929/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 81714/2020 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 39935/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 39927/2021 - INTERVENTION APPLICATION
     IA No. 25111/2021 - INTERVENTION APPLICATION

     WITH
     Diary No(s). 18587/2020 (XVII-A)
     IA No. 90921/2020 - EX-PARTE STAY
     IA No. 69350/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 90919/2020 - PERMISSION TO FILE APPEAL

     Diary No(s). 19854/2020 (XVII-A)
     FOR PERMISSION TO FILE APPEAL ON IA 99593/2020
     FOR STAY APPLICATION ON IA 99594/2020
     FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
     99595/2020
     FOR EXEMPTION FROM FILING AFFIDAVIT ON IA 69346/2021
     IA No. 69346/2021 - EXEMPTION FROM FILING AFFIDAVIT
     IA No. 99595/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 99593/2020 - PERMISSION TO FILE APPEAL IA No. 99594/2020 - STAY APPLICATION Date : 01-04-2025 These matters were called on for hearing today.

CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE JOYMALYA BAGCHI For Appellant(s) : Mr. Abhishek Agarwal, AOR Signature Not Verified Digitally signed by KAPIL TANDON Date: 2025.04.01 16:08:35 IST Reason: Mr. Manish Kumar, AOR Mr. Shivam Singh, Adv.

1 of 2 Mr. Jeevan Prakash, AOR Mr. Madhav Prakash, Adv.

For Respondent(s) :Mr. Manan Verma, AOR Ms. Sunita Gupta, Adv.

Mrs. Sunita Gupta, Adv.

Ms. Ipshita Gupta, Adv.

Mr. Sumit Kumar, Adv.

Mr. Shubham Arora, Adv.

Ms. Arundhati Katju, Sr. Adv. Mr. Sanyam Khetarpal, Adv. Mr. Nitesh Goyal, Adv.

Ms. Prakriti Anand, Adv. Ms. Nitai Agarwal, Adv.

Ms. Lisa Sanskrit, Adv.

Ms. Ritika Meena, Adv.

Mr. Ashutosh Jha, AOR UPON hearing the counsel the Court made the following O R D E R List for final disposal at 2 p.m. on 16.04.2025.

(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH) 2 of 2