Chattisgarh High Court
Sanjay Kumar Sinha vs Dr. Rohini Prasad 30 Cont/134/2019 J N ... on 18 February, 2019
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
CONT No. 147 of 2019
Sanjay Kumar Sinha and Ors. Versus Dr. Rohini Prasad
18.02.2019 Shri Gary Mukhopadhaya, Advocate for the petitioner
Issue notice to the Respondents on payment of P.F. As per rules, and
matter be listed for further consideration immediately after the reply is filed.
Notices be made returnable within 4 weeks' List in on 08.04.2019 Sd/-
(P. Sam Koshy) Judge jyoti