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Chattisgarh High Court

Sanjay Kumar Sinha vs Dr. Rohini Prasad 30 Cont/134/2019 J N ... on 18 February, 2019

                          HIGH COURT OF CHHATTISGARH, BILASPUR
                                              Order Sheet
                                        CONT No. 147 of 2019
                       Sanjay Kumar Sinha and Ors. Versus Dr. Rohini Prasad



18.02.2019         Shri Gary Mukhopadhaya, Advocate for the petitioner

                   Issue notice to the Respondents on payment of P.F. As per rules, and

matter be listed for further consideration immediately after the reply is filed.

Notices be made returnable within 4 weeks' List in on 08.04.2019 Sd/-

(P. Sam Koshy) Judge jyoti