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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Tamilnadu - Subsection

Section 36(2) in Tamil Nadu Farmers' Management of Irrigation Systems Election Rules, 2003

(2)The packets shall be opened just before the commencement of the continuation poll in the presence of such persons as may be present at the polling station and the poll commenced precisely at the hour fixed therefor in the order passed by the Returning Officer under clause (a) of sub-rule (3) under rule 35.