Section 8 in Telangana State Land Acquisition (Consent Award, Voluntary Acquisition and Lump sum Payment towards Rehabilitation and Resettlement) Rules, 2017
8.
Negotiation shall be carried out by a Negotiation Committee consisting of the following officials:-(i)District Collector(ii)Joint Collector(iii)RDO/Dy. Collector - Convener of the Committee.(iv)Executive Engineer of a Works Department (other than the requisitioning Department)(v)Representative of Requisitioning Department
