Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] State of Uttar Pradesh - Subsection Section 36(1) in The U.P. Debt Relief Act, 1977 (1)The Uttar Pradesh Landless Agricultural Labourers Debt Relief Act, 1975 (U.P. Act No. 12 of 1975), the Uttar Pradesh Rural Weaker Sections (Moratorium on Recovery of Debts) Act, 1975 (U.P. Act No. 51 of 1975), and the Uttar Pradesh Debt Relief (Second) Ordinance, 1977 (U.P. Ordinance No. 13 of 1977), are hereby repealed.
