Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 166] [Entire Act]

Union of India - Subsection

Section 166(4) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(4)Suitable candidates shall be required to appear before a Services Selection Board and their final selection shall be made on the recommendation of this Board.