Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Goa - Section Section 3 in The Antiquities (Export Control) Act, 1947 3. Prohibition of export. - No person shall export any antiquity except under the authority of a licence granted by the Central Government.
