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[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 18(2)(b) in Arunachal Pradesh District Planning Committees (Constitution, Powers and Functions) Act, 2011

(b)provision relating to honorarium, sitting fee and travelling and daily allowances payable to the members under section 7 ;