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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(5) in Urban Street Vendors and Hawkers (Registration and Regulation) Bye-laws, 2010

(5)The Ward Vending Committee (WVC) shall render advisory help to the Town Vending Committee (TVC), and the Commissioner in identifying suitable vending spaces within the ward, in the process of grant of vending rights, and the overall administration of the vending spaces in the ward.