Chattisgarh High Court
Hamar Sangwari N G O vs Union Of India 8 Wa/332/2016 Anil Tuteja ... on 3 May, 2018
1
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
Writ Petition (PIL) No. 42 of 2015
Hamar Sangwari (NGO) Versus Union of India & Others
alongwith
Writ Petition (PIL) No. 43 of 2015, 44 of 2015, 57 of 2015 and Writ Appeal No. 332 of 2016
03/05/2018 Shri Sanjay Hegde, Senior Advocate with Shri Sudeep Johri, Shri Atul
Kesharwani, Shri Piyush Bhatia, Shri Hari Agrawal, Shri Amrito Das, Advocates for
the respective Petitioners.
Shri J.K.Gilda, Advocate General with Shri Y.S.Thakur, Additional Advocate
General, Shri Kishore Bhaduri, Shri Rahul Tamaskar, Advocates for the respective
Respondents.
At the request of learned counsel appearing for the parties, post these matters in the week commencing 14.05.2018.
Sd/- Sd/-
(Thottathil B. Radhakrishnan) (Sharad Kumar Gupta)
Chief Justice Judge
Amit