Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(3) in The Foreigners Order, 1948 (3)For the purpose of this paragraph seaman has the meaning assigned to it in the [Registration of Foreigners Rules, 1939] [Now see the Registration of Foreigners Rules, 1992.].
