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[Cites 0, Cited by 0] [Section 231] [Entire Act]

State of Goa - Subsection

Section 231(2) in Goa Prisons Rules, 2006

(2)The Superintendent may arrange examination of the inmates from time to time in co-ordination with the department of technical education or other similar institutes in the State and on passing the examination, the inmates shall be awarded a certificate to that effect.