Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Odisha - Subsection

Section 26(2) in The Orissa Veterinary Practitioners Act, 1969

(2)If any such name is afterwards re-entered in the register in accordance with the provisions of this Act, the fact of such re-entry shall be published in official Gazette and the certificate of registration shall be returned to the veterinary practitioner concerned.