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[Cites 0, Cited by 0] [Section 23] [Entire Act]

Union of India - Subsection

Section 23(2) in The Antiquities And Art Treasures Act, 1972

(2)The provisions of sections 102 and 103 of the Code of Criminal Procedure, 1898 (5 of 1898)* relating to search and seizure shall, so far as may be, apply to searches and seizures under this section.