Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act] State of Jammu-Kashmir - Subsection Section 15(2)(h) in Jammu and Kashmir Khadi and Village Industries Board Act, 1965 (h)to seek and obtain advice and guidance of experts in Khadi and Village Industries ;